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Union of India - Section

Section 12 in The Indian Museum Act, 1910

12. Articles received in exchange or purchased and moneys realised from sale to be held on trust.

- All objects taken in exchange and articles purchased under section 7 and all moneys realised from sales made in accordance with the terms of the same section shall be held on trust and subject to powers and declarations corresponding as nearly as may be with the, trusts, powers and declarations by this Act limited and declared.Supplemental Provisions