Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 276A] [Entire Act] Union of India - Subsection Section 276A(i) in The Income Tax Act, 1961 (i)[ fails to give the notice in accordance with sub-section (1) of section 178; or [Inserted by Act 10 of 1965, Section 58 (w.r.e.f. 1.4.1965).]
