Gujarat High Court
Jagdish Chimanbhai Patel vs General Manager And Joint Industrial ... on 20 September, 2018
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/27369/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/LETTERS PATENT APPEAL NO. 27369 of 2018
In SPECIAL CIVIL APPLICATION NO. 7234 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
With
CIVIL APPLICATION NO. 2 of 2018
With
F/LETTERS PATENT APPEAL NO. 27370 of 2018
In
SPECIAL CIVIL APPLICATION NO. 7236 of 2018
With
F/MISC. CIVIL APPLICATION NO. 25873 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26374 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26387 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26520 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26551 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26569 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26709 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26732 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26800 of 2018
With
F/MISC. CIVIL APPLICATION NO. 26808 of 2018
With
F/MISC. CIVIL APPLICATION NO. 27252 of 2018
With
F/SPECIAL CIVIL APPLICATION NO. 16005 of 2018
With
F/SPECIAL CIVIL APPLICATION NO. 22196 of 2018
With
F/SPECIAL CIVIL APPLICATION NO. 26373 of 2018
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CHIRAG DINESHBHAI PATEL
Versus
STATE OF GUJARAT
Page 1 of 2
Downloaded on : Sun Jun 30 14:50:59 IST 2019
C/LPA/27369/2018 ORDER
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Appearance:
MR SATYAM Y CHHAYA(3242) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 20/09/2018
COMMON ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Office objections be removed on, or before, 14.10.2018, failing which, the matters shall stand dismissed for nonÂprosecution.
(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) piyush Page 2 of 2 Downloaded on : Sun Jun 30 14:50:59 IST 2019