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Gujarat High Court

Jagdish Chimanbhai Patel vs General Manager And Joint Industrial ... on 20 September, 2018

Author: R.Subhash Reddy

Bench: R.Subhash Reddy, Vipul M. Pancholi

        C/LPA/27369/2018                                     ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           F/LETTERS PATENT APPEAL NO. 27369 of 2018
          In SPECIAL CIVIL APPLICATION NO. 7234 of 2018
                               With
                  CIVIL APPLICATION NO. 1 of 2018
                               With
                  CIVIL APPLICATION NO. 2 of 2018
                               With
           F/LETTERS PATENT APPEAL NO. 27370 of 2018
                                In
            SPECIAL CIVIL APPLICATION NO. 7236 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 25873 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26374 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26387 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26520 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26551 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26569 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26709 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26732 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26800 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 26808 of 2018
                               With
            F/MISC. CIVIL APPLICATION NO. 27252 of 2018
                               With
          F/SPECIAL CIVIL APPLICATION NO. 16005 of 2018
                               With
          F/SPECIAL CIVIL APPLICATION NO. 22196 of 2018
                               With
          F/SPECIAL CIVIL APPLICATION NO. 26373 of 2018
==========================================================
                           CHIRAG DINESHBHAI PATEL
                                    Versus
                              STATE OF GUJARAT


                                   Page 1 of 2

                                                     Downloaded on : Sun Jun 30 14:50:59 IST 2019
           C/LPA/27369/2018                                  ORDER



==========================================================
Appearance:
MR SATYAM Y CHHAYA(3242) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2,3
==========================================================

  CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
           and
           HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
                       Date : 20/09/2018
                    COMMON ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Office objections be removed on, or before, 14.10.2018, failing which, the matters shall stand dismissed for non­prosecution.

(R.SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J) piyush Page 2 of 2 Downloaded on : Sun Jun 30 14:50:59 IST 2019