Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 378(g) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(g)A finds ring lying on the high road, not in the possession of any person. A by taking it, commits 110 theft, though he may commit criminal misappropriation of property.