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[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

State of Chattisgarh - Subsection

Section 182(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)to sell or lease out any land, subject to a covenant or agreement on the part of a purchaser or lessee, to erect buildings thereon;