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State of Goa - Section

Section 1 in Goa Co-operative Societies Rules, 2003

1. Short title, extent and commencement.

(1)These rules may be called the Goa Co-operative Societies Rules, 2003.
(2)They shall extend to the whole of the State of Goa.
(3)They shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.