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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(1)(c) in The Registration Act, 1977 (1920 A.D.)

(c)persons exempt by laws from personal appearance in Court, and who would but for the provision next hereinafter contained be required to appear in person at the registration office,shall not be required so to appear.