Supreme Court - Daily Orders
The Principal, Velammal College Of ... vs R.V.Renish on 24 November, 2025
ITEM NO.27 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 28439/2025
THE PRINCIPAL, VELAMMAL COLLEGE OF NURSING Petitioner(s)
VERSUS
R.V.RENISH & ORS. Respondent(s)
Date : 24-11-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Shilp Vinod, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
As per office report, Ld. Counsel for the petitioner has not filed spare copies for issuance of notice to the respondents in terms of Hon'ble Court's order dated 26.09.2025.
Hence, Registry to process the matter for listing before the Hon’ble Judge in Chambers for necessary directions.
SUJATA SINGH
rd Registrar
Signature Not Verified
Digitally signed by
RUPAM DHAMIJA
Date: 2025.11.25
16:35:55 IST
Reason: