Delhi High Court - Orders
Acme Heergarh Powertech Private ... vs Central Board Of Indirect Taxes And ... on 4 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~20 to 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10537/2022 and CM APPL. 31692/2022 (Amendment)
ACME HEERGARH POWERTECH PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.
Vaishali Goyal, Adv.
21
+ W.P.(C) 10835/2022
ACME PHALODI SOLAR ENERGY PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.
Vaishali Goyal, Adv.
22
+ W.P.(C) 10836/2022
ACME DEOGHAR SOLAR POWER PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.
Vaishali Goyal, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:35
23
+ W.P.(C) 10838/2022
AVAADA MH SUSTAINABLE PVT LTD ..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ORS. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
24
+ W.P.(C) 10840/2022
AVAADA SUNRAYS ENERGY PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
25
+ W.P.(C) 10844/2022
ACME DHAULPUR POWERTECH PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:35
26
+ W.P.(C) 10853/2022
ACME AKLERA POWER TECHNOLOGY PRIVATE
LIMITED. .... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
27
+ W.P.(C) 1507/2023 and CM APPL. 5656/2023 (Interim Stay)
JAKSON POWER PRIVATE LIMITED ..... Petitioner
Through: Appearance not given.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
28
+ W.P.(C) 10837/2022
ACME RAISAR SOLAR ENERGY PRIVATE LIMITED
..... Petitioner
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
& ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
29
+ W.P.(C) 12386/2022 and CM APPL. 36603/2023 (Direction)
ACME HEERGARH POWERTECH PRIVATE LIMITED
..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:36
Through: Mr. Sujit Ghosh, Ms. Mannat
Waraich, Mr. Shubh Dixit, Ms.
Ananya Goswami, Advs.
versus
ASSISTANT COMMISSIONER OF CUSTOMS, ICD
CONCOR, JODHPUR & ANR. ..... Respondents
Through: Mr. Satish Kumar, Sr. Standing
Counsel along with Ms.Vaishali
Goyal, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 04.10.2023 Learned counsel for petitioner is requested to obtain the digital record so as to facilitate final disposal of this batch.
Let the matters be called again on 03.11.2023.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
OCTOBER 4, 2023 /ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:10:37