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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000

(2)The advertisement register shall be subject to inspection and review by the Authority for content, context, prominence and position of required disclosures, omissions of required information, etc.