Section 50(2)(e) in THE ADMINISTRATOR GENERAL’S ACT, 1913

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(e) in THE ADMINISTRATOR GENERAL’S ACT, 1913

(e)the statements, schedules and other documents to be submitted to the Government or to any other authority by the Administrator General, and the publication of such statements, schedules or other documents,

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Union of India - Subsection

Section 50(2)(e) in THE ADMINISTRATOR GENERAL’S ACT, 1913