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Allahabad High Court

Dwarika Singh vs State Of U.P. & Another on 1 February, 2010

Author: Vi°Ay Manohar Sahai

Bench: Vi°Ay Manohar Sahai

Court No. - 9

Case :- SPECIAL APPEAL No. - 1223 of 2006
Petitioner :- Dwarika Singh

Respondent :- State Of U.P. & Another

Petitioner Counsel :- Nawal Kishore Mishra,Ashok Khare
Respondent Counsel :- C.S.C.,K.R. Sirohi

Hon'ble Vi°ay Manohar Sahai,J.

Hon'ble Bala Krishna NaraVana.J. List this case in the next cause list. Order Date :- 1.2.2010 YK