Allahabad High Court
Dwarika Singh vs State Of U.P. & Another on 1 February, 2010
Author: Vi°Ay Manohar Sahai
Bench: Vi°Ay Manohar Sahai
Court No. - 9 Case :- SPECIAL APPEAL No. - 1223 of 2006 Petitioner :- Dwarika Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- Nawal Kishore Mishra,Ashok Khare Respondent Counsel :- C.S.C.,K.R. Sirohi Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Bala Krishna NaraVana.J. List this case in the next cause list. Order Date :- 1.2.2010 YK