Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(a) in The Insurance Act, 1938

(a)require the insurer, to take such action in respect of any matter arising out of the report as the Authority may think fit; or