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State of Uttar Pradesh - Section

Section 448 in The General Rules (Civil), 1957

448. Confidential letters.

- All confidential communications shall be sent in double sealed covers, the inside cover being addressed by name to the person for whom it is meant and marked confidential while the outer cover is addressed in the ordinary way.All covers marked 'confidential' shall be opened only by the person whose name it bears (or in his absence by a responsible officer to be specified by him).Confidential letters shall be kept in the Judge's fire proof box.