Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 17 in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005 17. Hours of Business. - The Licensee in Form C-l, TD-1, TD-2 and EP-1 shall transact business in liquor from 10,00 a.m. to 11.00 p.m.
