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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(h) in Jharkhand Agricultural Produce Markets Act, 2000

(h)[ "market" means a market established under this Act for the market area and includes, a principal market yard and sub-market yard or yards, if any;] [Inserted by Act 60 of 1982.]