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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(6) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(6)to establish and maintain Colleges and Halls, to recognise, guide, supervise and control Halls started by Shri Mata Vaishno Devi Shrine Board and to withdraw' any such recognition;