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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(13) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(13)In the case of Demonstrators. - By direct appointment from amongst Matriculates, preference will be given to part-time Home Guards with at least three years experience and to those who possess N.C.C. 'A' certificate/Home Guards or Civil Defence certificate.