Section 14 in The West Bengal Factories Rules, 1958
14. Appointment of Inspectors.
- No person shall be appointed as Inspector for the purpose of the Act, unless he possesses the qualifications for such Inspectors in the [West Bengal State Services] [Added vide Notification No. 340 Lw/Lw/IR-4/85 dated 2nd April 1986] Recruitment Rules at the time of his appointment.Rule prescribed under section 9.
