Section 2(1)(l) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(l)"ERC" means the Expected Revenue from Charges that a licensee is permitted to recover pursuant to the terms of his licence;

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