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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Goa - Subsection

Section 151(1)(a) in The Goa Panchayat Raj Act, 1994

(a)exercise all the powers specially imposed or conferred upon him by or under this Act or under any other law for the time being in force;