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State of Jammu-Kashmir - Section

Section 54 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

54. Redressal of grievances through outside influence.

- Members of the Force are forbidden to approach officials of other departments, members of the Legislatures or private persons/political people to support or press individual claims or obtain redressal of their grievances. All members of the Force are similarly forbidden to approach members of Parliament or State Legislatures with a view to have their individual grievances made the subject of interpellation in the Legislatures/Parliament.