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Supreme Court - Daily Orders

State Bank Of India vs The Assistant Commissioner Of Income ... on 26 July, 2022

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Sudhanshu Dhulia

     ITEM NO.2                            COURT NO.2                    SECTION IV-A

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).     9338-9359/2022

     (Arising out of impugned final              judgment and order dated 17-12-2021
     in ITA No. 663/2018 17-12-2021              in ITA No. 642/2018 17-12-2021 in
     ITA No. 644/2018 17-12-2021 in              ITA No. 646/2018 17-12-2021 in ITA
     No. 647/2018 17-12-2021 in ITA              No. 648/2018 17-12-2021 in ITA No.
     649/2018 17-12-2021 in ITA No.              650/2018 17-12-2021 in ITA No.
     652/2018 17-12-2021 in ITA No.              666/2018 17-12-2021 in ITA No.
     667/2018 17-12-2021 in ITA No.              669/2018 17-12-2021 in ITA No.
     670/2018 17-12-2021 in ITA No.              654/2018 17-12-2021 in ITA No.
     662/2018 17-12-2021 in ITA No.              664/2018 17-12-2021 in ITA No.
     665/2018 17-12-2021 in ITA No.              671/2018 17-12-2021 in ITA No.
     766/2018 17-12-2021 in ITA No.              768/2018 17-12-2021 in ITA No.
     769/2018 17-12-2021 in ITA No.              770/2018 passed by the High Court Of
     Karnataka At Bengaluru)

     STATE BANK OF INDIA                                                  Petitioner(s)
                                                  VERSUS

     THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS)                       Respondent(s)

     Date : 26-07-2022 These petitions were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE UDAY UMESH LALIT
              HON'BLE MR. JUSTICE S. RAVINDRA BHAT
              HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)              Mr.   K.V. Vishwanathan, Sr. Adv.
                                    Mr.   Sanjay Kapur, AOR
                                    Ms.   Megha Karnwal, Adv.
                                    Mr.   Arjun Bhatia, Adv.
                                    Mr.   Aashish Kumar, Adv.
                                    Mr.   Lalit Rajput, Adv.

     For Respondent(s)              Mr. Zoheb Hussain Adv
                                    Mr.Digvijay Dam Adv
                                    Mr.Bhuvan Mishra Adv
                                    Ms.Swarupama Chaturvedi Adv
                                    Mr. Raj Bahadur Yadav, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified List after pronouncement of order in SLP (C) No. Digitally signed by Indu Marwah 9876/2020 [State Bank Of India Date: 2022.07.27 16:44:03 IST Vs. Assistant Commissioner Of Reason:

Income Tax].
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER