Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

R. Subramanian vs The Assistant Director Office Of The ... on 12 April, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.41                              COURT NO.5               SECTION II-C

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No. 11104/2019

     (Arising out of impugned final judgment and order dated 10-10-2018
     in CRLRC No. 630/2018 passed by the High Court of Judicature at
     Madras)

     R. SUBRAMANIAN                                                    Petitioner(s)

                                                    VERSUS

     THE ASSISTANT DIRECTOR
     OFFICE OF THE DIRECTORATE OF ENFORCEMENT
     CHENNAI                                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.55863/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 12-04-2019 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE VINEET SARAN

     For Petitioner(s)
                                     Mr. A. Mariarputham, Sr. Adv.
                                     Ms. Aruna Mathur, Adv.
                                     Mr. Avneesh Arputham, Adv.
                                     Ms. Anuradha Arputham, Adv.
                                     Ms. Geetanjali, Adv.
                                     M/S. Arputham Aruna And Co, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Leave granted.

Tag the matter along with Criminal Appeal Nos. 391-392 of 2018.

In the meantime, there shall be stay of proceedings Digitally signed by NIDHI AHUJA Date: 2019.04.16 13:58:47 IST under the Prevention of Money Laundering Act.

(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR