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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7)(g) in Rajasthan Minor Mineral Concession Rules, 2017

(g)The highest initial price offer amongst the qualified bidders shall be the floor price for the second round of online electronic auction and all the qualified bidders shall participate in the second round of electronic auction: