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State of Uttar Pradesh - Section

Section 126 in U.P. Zila Panchayats Service Rules, 1970

126. Subscription to provident fund while on deputation.

- A servant who is sent on deputation shall, if he has been subscribing to the Provident Fund of the parent body or is eligible to do so, subscribe to the said fund as usual, according to the rate of his pay drawn while in service on deputation.