Section 19(1)(a) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(a)in the case of a resident of India, be Rs. 2 per day subject to a minimum of Rs. 20 and a maximum of Rs. 50 per mensem, and

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