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State of Sikkim - Section

Section 111 in Sikkim Panchayat Act, 1993

111. Power of State Government Officer to attend meetings.

- Any officer of the State Government authorized by the State Government in this behalf shall be entitled to attend meeting of the Gram Panchayat or the Zilla Panchayat as the case may be, for the purpose of furnishing facts, information and technical advice but shall not be entitled to vote at any such meeting.