Supreme Court - Daily Orders
Shalini vs Rohit Gulia on 16 January, 2025
ITEM NO.72 REGISTRAR COURT SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Petition(s)(Civil) No(s). 3318/2024
SHALINI Petitioner(s)
VERSUS
ROHIT GULIA Respondent(s)
FOR ADMISSION and IA No.270909/2024-EX-PARTE STAY and IA
No.270910/2024-EXEMPTION FROM FILING O.T.
Date : 16-01-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Nitin Bhardwaj, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Two weeks time, is granted to Ld. Counsel for the petitioner, to take fresh steps and file fresh particulars, to issue notice to the sole respondent.
List again on 19.2.2025.
SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2025.01.16 16:46:03 IST Reason: