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State of Kerala - Section

Section 102 in Kerala Cooperative Societies Act, 1969

102. Register of members.

- Any register or list of members or shares kept by any society shall be prima facie evidence of the following particulars entered therein:-
(a)the date on which the name of any person was entered in such register or list as a member;
(b)the date on which any such person ceased to be a member.