Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 59 in The Rajasthan Excise Rules, 1956 59. Prohibition against admixture. - A licence for retail sale of Bhang or Ganja shall not entitle the licensee to prepare preparations or admixtures thereof. A separate licence will be given for such preparations and admixtures.
