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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2)(k) in The Dadra and Nagar Haveli Excise Regulation, 2012

(k)manner of collection of duties of excise under sub-section 0), terms and conditions for collection of fee under sub-section (3), and the calculation of the duty on the quantity of material used or by degree of attenuation of the wash or wort, under clause (a) of sub-section (4), of section 28;