Section 1 in Telangana Districts (Formation) Act, 1974
1. Short title, extent and commencement.
(1)This Act may be called the [Telangana Districts (Formation) Act, 1974] [Substituted by G.O.Ms.No.225, Revenue (DA-CMRF) Department, dated 03.12.2015.].(2)It extends to the whole of the [State of Telangana] [Substituted by G.O.Ms.No.225, Revenue (DA-CMRF) Department, dated 03.12.2015.].(3)It shall come into force on such date as the State Government may, by notification in the [Telangana] [Substituted by G.O.Ms.No.225, Revenue (DA-CMRF) Department, dated 03.12.2015.] Gazette, appoint.
