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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(2)(a) in Nagpur Improvement Trust Act, 1936

(a)cause the said notice to be published weekly for three consecutive weeks in the Official Gazette and in a local newspaper or newspapers, if any, with a statement of the period within which objections will be received, and