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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(31) in Bihar Education Code, 1961

(31)to sanction, in favour of Government servants under their administrative control, the acceptance of honoraria or fees of individual amounts not exceeding Rs. 250 when the amount is calculated according to scales fixed for remuneration for work in connection with the examination and the budget provision is not exceeded;