Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Bihar - Subsection

Section 16A(c) in Management and Working of the Forests

(c)contracts for roads, bridges, buildings, wells, etc., which are to be constructed departmentally;