Delhi High Court - Orders
Ankit Rastogi vs Ram Bahadur Singh ( Magma Hdi General ... on 24 March, 2026
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 688/2025 & CM APPL. 67536/2025
ANKIT RASTOGI .....Appellant
Through: Mr. Lalit Sharma & Mr. Ravi Kumar,
Advs.
versus
RAM BAHADUR SINGH ( MAGMA HDI GENERAL
INSURANCE LTD.) .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 24.03.2026
1. It is already 5:30 a.m., no Court time left.
2. List on 27th August 2026.
3. Order be uploaded on the website of this Court.
ANISH DAYAL, J MARCH 24, 2026/MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2026 at 21:20:41