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Delhi High Court - Orders

Ankit Rastogi vs Ram Bahadur Singh ( Magma Hdi General ... on 24 March, 2026

                          $~46
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         MAC.APP. 688/2025 & CM APPL. 67536/2025
                                    ANKIT RASTOGI                                                                   .....Appellant
                                                                  Through:            Mr. Lalit Sharma & Mr. Ravi Kumar,
                                                                                      Advs.
                                                                  versus

                                    RAM BAHADUR SINGH ( MAGMA HDI GENERAL
                                    INSURANCE LTD.)                   .....Respondent
                                                 Through:
                                    CORAM:
                                    HON'BLE MR. JUSTICE ANISH DAYAL
                                                                  ORDER

% 24.03.2026

1. It is already 5:30 a.m., no Court time left.

2. List on 27th August 2026.

3. Order be uploaded on the website of this Court.

ANISH DAYAL, J MARCH 24, 2026/MK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/04/2026 at 21:20:41