Section 24(2)(i) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(i)The Tuition Fee Waiver Scheme shall be applicable to seats as per sub-rule (i) of rule 4 for the engineering and technology courses;

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