Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(1) in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020 (1)The Governing Body shall have the authority to deal with any matter pertaining to the University and not specifically dealt with in this Act.
