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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(10) in Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016

(10)In each of the department other than the departments specified in sub-regulation (9), the following non-teaching staff shall be required:
(i) Office Assistant or Data entry operator - 1 (one)
(ii) Attendant or Peon or Multipurpose worker - 1 (one)