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[Cites 0, Cited by 0] [Section 7K] [Entire Act]

Union of India - Subsection

Section 7K(1) in Employees Provident Funds Miscellaneous Provisions Act, 1952

(1)A person preferring an appeal to a Tribunal under this Act may either appear in person or take the assistance of a legal practitioner of his choice to present his case before the Tribunal.