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[Cites 0, Cited by 0] [Section 610A(2)] [Section 610A] [Entire Act]

Union of India - Subsection

Section 610A(2)(b) in The Companies Act, 1956

(b)while receiving returns or documents on computer media, necessary checks by scanning the documents filed on computer media will be carried out and media will be duly authenticated by the Registrar; and