Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 12 December, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017, CM APPL. 15646/2017, CM APPL. 6311/2020
and CM APPL. 8211/2021
SAHIPUR GRAM VIKAS WELFARE ASSOCIATION (REGD.)
..... Petitioner
Through: Ms. Gitanjali Malviya, Advocate
versus
NORTH DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondent
Through: Ms. Mansi Gupta, Standing Counsel for
MCD
Mr. Divyam Nandrajog and Mr. Mohd. Shahid
Khan, Advocates for respondents
No.3 and 4
Mr. Sarfaraz Hussain, Advocate for respondent
No.5
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 12.12.2022
1. Present none for respondent No.2/DDA.
2. List on 06.04.2023.
3. Interim orders to continue.
MANOJ KUMAR OHRI, J DECEMBER 12, 2022 na Digitally Signed By:SANGEETA ANAND Signing Date:13.12.2022 15:50:13