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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(e) in Tamil Nadu Fire Service Rules, 1990

(e)see that all appliances and equipments are kept clean and in proper working condition showing them properly for immediate use in times of fires and other emergencies without loss of time;