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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(1)(vi) in The Companies Act, 1956

(vi)[ the Infrastructure Development Finance Company Limited, a company formed and registered under this Act.] [Inserted by Act 21 of 1999, Section 2 (w.r.e.f. 31.10.1998).]