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Union of India - Section

Section 1700 in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

1700.

Notification No. 416-2/2003-FN, dated 27.11.2006. - In exercise of the powers conferred by section 36, read with sub-clauses (ii), (iii), (iv), (vi) and (vii) of clause (b) of sub section (1) of section 11 of the Telecom Regulatory Authority of India Act, 1997(24 of 1997), the Telecom Regulatory Authority of India hereby makes the following regulations, namely :-