Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Kerala - Subsection Section 22(3)(g) in Kerala University Act, 1969 (g)ten heads of University departments of study and research, who are not Deans of Faculties, by rotation according to seniority, 3/20- 4a