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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(2)A fee of [Rs. 1,000 (rupees one thousand only)] [Substituted by G. O. Ms. No. 1682, Home (Cinema - B) Department, dated the 11th November 1991.] shall be paid in respect of each application and a treasury receipt for the amount of the fee shall also be submitted along with the application under sub-rule (1).[If the application is not filed after the fees has been remitted into the treasury, the entire fee so remitted may be refunded to the applicant. The application for such refund shall, however, be made by the applicant within one month from the date of remittance.] [This paragraph was added by G. O. Ms. No. 1649, Home (Cinema-ll) Department, dated the 8th November 1993.]