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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Shitalben Saurabh Vora on 11 May, 2022

     ITEM NO.32                         REGISTRAR COURT. 2            SECTION III

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                     No(s).     8998/2021

     THE PRINCIPAL COMMISSIONER OF INCOME TAX                              Petitioner(s)

                                                       VERSUS

     SHITALBEN SAURABH VORA                                                Respondent(s)

     WITH

     SLP(C) No. 8994/2021 (III)
     (FOR ADMISSION and I.R.)

     SLP(C) No. 13013/2021 (III)
     (FOR ADMISSION and I.R.)

     SLP(C) No. 4381/2022 (III)
     (FOR ADMISSION)

     Date : 11-05-2022 This petition was called on for hearing today.

     For Petitioner(s)
                                         Mr. Raj Bahadur Yadav, AOR
                                         Mr. ASHOK KUMAR, ADV.

     For Respondent(s)
                                         Ms. Deepanwita Priyanka, AOR
                                         Ms. Aastha Mehta, Adv.
                                         Ms. Prerna Mohaptra, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R
SLP(C) No. 4381/2022

Service deemed complete in respect of sole respondent, as same is common in connected matters and duly represented therein. Two weeks Signature Not Verified time, is granted to sole respondent to file Counter Digitally signed by PRIYANKA MALIK Date: 2022.05.13 Affidavit.

10:05:32 IST Reason:

After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per rules. SLP(C) Nos. 8998, 8994, 13013 of 2021 Already ordered to be listed before the Hon’ble Court. List accordingly.
S.P.S. LALER Registrar pm