Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Shitalben Saurabh Vora on 11 May, 2022
ITEM NO.32 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 8998/2021
THE PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SHITALBEN SAURABH VORA Respondent(s)
WITH
SLP(C) No. 8994/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 13013/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 4381/2022 (III)
(FOR ADMISSION)
Date : 11-05-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Raj Bahadur Yadav, AOR
Mr. ASHOK KUMAR, ADV.
For Respondent(s)
Ms. Deepanwita Priyanka, AOR
Ms. Aastha Mehta, Adv.
Ms. Prerna Mohaptra, Adv.
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
SLP(C) No. 4381/2022
Service deemed complete in respect of sole respondent, as same is common in connected matters and duly represented therein. Two weeks Signature Not Verified time, is granted to sole respondent to file Counter Digitally signed by PRIYANKA MALIK Date: 2022.05.13 Affidavit.
10:05:32 IST Reason:
After the expiry of said period, matter shall be processed for listing before the Hon’ble Court as per rules. SLP(C) Nos. 8998, 8994, 13013 of 2021 Already ordered to be listed before the Hon’ble Court. List accordingly.
S.P.S. LALER Registrar pm