Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] Union of India - Subsection Section 68(1) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (1)All proceedings shall be instituted before the Bench of the Tribunal having jurisdiction, as may be notified by the Central Government.
